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Latest 5 Landmark Judgment/Orders 

1	Headline Summary - Magistrate to record satisfaction of service of summons while issuing bailable/non-bailable warrants. Judgment/Order - APPLICATION U/s 482 No. 19037 of 2018 Judgment/Order Dated - 29/5/2018 at Allahabad  Title - Smt. Usha Jain And Anr Vs. State Of U.P. And Anr Coram - Hon'ble Ajit Kumar,J.
2	Headline Summary - Challenge to acquisition after 29 years on the ground that possession was not taken or petitioners were not dispossessed, is not sustainable in law.. Judgment/Order - WRIT - C No. 34893 of 2014 Judgment/Order Dated - 23/5/2018 at Allahabad  Title - Sunil Kumar & 4 Others Vs. State Of U.P. & 4 Others Coram - Hon'ble Dilip B. Bhosale,Chief Justice and Hon'ble Suneet Kumar,J.
3	Headline Summary - The University of Alld. is liable to pay salary even to the staff of Self Financing Institute to avoid Begar/violation of Art.23 of the Constitution. Judgment/Order - WRIT - A No. 31696 of 2016 Judgment/Order Dated - 13/4/2018 at Allahabad  Title - Rekha Singh Vs. Union Of India And 6 Others Coram - Hon'ble Pankaj Mithal,J. and Hon'ble Saral Srivastava,J.
4	Headline Summary - In re Unnao rape and murder case - directions issued for arrest of MLA & other accused and for transfer of cases to CBI for investigation Judgment/Order - CRIMINAL WRIT-PUBLIC INTEREST LITIGATION No. 1 of 2018 Judgment/Order Dated - 13/4/2018 at Allahabad  Title - In Re.- An Unfortunate Incident In Unnao Of Rape And Murder Published In Various Newspapers Vs. State Of U.P. Coram - Hon'ble Dilip B. Bhosale,Chief Justice and Hon'ble Suneet Kumar,J.
5	Headline Summary - Divorce decree by consent is also appealable if the consent is disputed and is alleged to be not free & bonafide in the absence of inquiry by Court. Judgment/Order - FIRST APPEAL No. 227 of 2018 Judgment/Order Dated - 6/4/2018 at Allahabad  Title - Smt. Pooja Vs. Vijay Chaitanya Coram - Hon'ble Pankaj Mithal,J. and Hon'ble Rajiv Joshi,J.